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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(a) in Displaced Persons (Compensation and Rehabilitation) Act, 1954

(a)all evacuee property acquired under section 12, including the sale proceeds of any such property and all profits and income accruing from such property;