Section 55(3)(vii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

(vii)No interest, whatsoever, shall be payable on the security amount deposited under proper security head of the Government;

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