Punjab-Haryana High Court
M/D Youngmen Woollen Mills (P) Ltd vs State Of Haryana And Ors on 25 May, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
102+220 CM No. 4670-CWP of 2016 in/and
CWP No. 10171 of 2015
M/s Youngman Woollen Mills (P) Ltd.
Vs.
State of Punjab and others
Present: Mr. Sandeep Goyal, Advocate
for the non-applicant/petitioner.
Mr. Jagmohan Bansal, Addl. AG, Punjab.
****
CM No. 4670-CWP of 2016 Reply by way of Counter Affidavit of Sh. V.P. Singh, Excise and Taxation Officer-Designated Officer, Ludhiana-III, on behalf of respondents No.1 to 3 is taken on record, subject to all just exceptions. Office to tag the same at the appropriate place.
CM stands disposed of.
CWP No. 10171 of 2015 To come up for arguments on 10.08.2016.
(AJAY KUMAR MITTAL)
JUDGE
(RAJ RAHUL GARG)
May 25, 2016 JUDGE
J.Ram
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