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State of Chattisgarh - Section
Section 335 in The High Court of Chhattisgarh Rules, 2007
335.
The following fees shall be paid by means of Court fee stamps under 4 sub-sections (a), (b) and (c) :| Rs. P. | |
| (1) for filing every power and other documents | 100 |
| (2) For obtaining copy | 10 |
| (3) Where the copy is presented by the party @ Rs. 5 per folio | 5 |
| (4) For searching and inspecting each set of documents | 10 |