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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Information Technology (Certifying Authority) Regulations, 2001

(2)The Certifying Authority's key pairs shall be changed every three to five years (except during exigencies as in the case of key compromise when the key shall be changed immediately). The Certifying Authority shall take appropriate steps to ensure that key changeover procedures as mentioned in the approved Certificate Practice Statements are adhered to.