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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(8) in The Rubber Act, 1947

(8)It is hereby declared that the office of member of the Board shall not disqualify its holder for being chosen as, or for being, a member of either House of Parliament.] [Substituted by Act 54 of 1954, Section 6, for sub-sections (3), (4) and (5). ]