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[Cites 0, Cited by 0] [Section 70N(2)] [Section 70N] [Entire Act]

State of Haryana - Subsection

Section 70N(2)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)have the person's name and electoral roll number and part number, alongwith name of polling station as mentioned in the certificate, entered at the end of the marked copy of the electoral roll; and