Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(v) in Orissa State Agricultural Marketing Board Regulations, 1991 (v)Subject to the provisions of the Act, the Marketing Development Fund shall be utilised by the Board for the following purposes, namely;
