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National Consumer Disputes Redressal

Dr. S.M. Kantikar vs Inter Globe Aviation (Indigo) on 8 July, 2015

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          REVISION PETITION NO. 1100 OF 2015     (Against the Order dated 08/01/2015 in Appeal No. 953/2014     of the State Commission Haryana)        1. DR. S.M. KANTIKAR  R/O D-9 TOWER-8.
NEW MOTI BAGH,
  NEW DELHI - 110021 ...........Petitioner(s)  Versus        1. INTER GLOBE AVIATION (INDIGO)  TOWER-C, 2ND FLOOR,
GLOBAL BUSINESS PARK,
MEHRAULI GURGAON ROAD,
THROUGH ITS MANAGING DIRECTOR  GURGAON  HARYANA ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE V.K. JAIN, PRESIDING MEMBER   HON'BLE DR. B.C. GUPTA, MEMBER For the Petitioner : Mr. Vikas Nautiyal, Advocate For the Respondent : Mr. Rajshekhar Rao, Advocate Mr. Varun Mishra, Advocate Dated : 08 Jul 2015 ORDER Learned counsel for the opposite party/respondent states on instructions that in consonance of the previous offer made by them to the complainant/petitioner, they are ready to pay a sum of Rs. 10,000/- to him. The said offer is acceptable to the complainant/petitioner. We, therefore, dispose of this Revision Petition by directing the opposite party to pay a sum of Rs. 10,000/- to the complainant/petitioner within two weeks from today. Copy of this order be given dasti.

  ......................J V.K. JAIN PRESIDING MEMBER ...................... DR. B.C. GUPTA MEMBER