National Consumer Disputes Redressal
Dr. S.M. Kantikar vs Inter Globe Aviation (Indigo) on 8 July, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 1100 OF 2015 (Against the Order dated 08/01/2015 in Appeal No. 953/2014 of the State Commission Haryana) 1. DR. S.M. KANTIKAR R/O D-9 TOWER-8. NEW MOTI BAGH, NEW DELHI - 110021 ...........Petitioner(s) Versus 1. INTER GLOBE AVIATION (INDIGO) TOWER-C, 2ND FLOOR, GLOBAL BUSINESS PARK, MEHRAULI GURGAON ROAD, THROUGH ITS MANAGING DIRECTOR GURGAON HARYANA ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE V.K. JAIN, PRESIDING MEMBER HON'BLE DR. B.C. GUPTA, MEMBER For the Petitioner : Mr. Vikas Nautiyal, Advocate For the Respondent : Mr. Rajshekhar Rao, Advocate Mr. Varun Mishra, Advocate Dated : 08 Jul 2015 ORDER Learned counsel for the opposite party/respondent states on instructions that in consonance of the previous offer made by them to the complainant/petitioner, they are ready to pay a sum of Rs. 10,000/- to him. The said offer is acceptable to the complainant/petitioner. We, therefore, dispose of this Revision Petition by directing the opposite party to pay a sum of Rs. 10,000/- to the complainant/petitioner within two weeks from today. Copy of this order be given dasti.
......................J V.K. JAIN PRESIDING MEMBER ...................... DR. B.C. GUPTA MEMBER