Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

K.T.J.Prakash vs The Superintendent Of Police on 31 May, 2018

Author: N.Sathish Kumar

Bench: N.Sathish Kumar

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED 31.05.2018

CORAM
					
THE HONOURABLE Mr.JUSTICE N.SATHISH KUMAR


CRL.O.P.No.14575 of 2018



K.T.J.Prakash					 .. Petitioner	
Vs

1.The Superintendent of Police
   Tiruvallur District
   Tiruvallur

2.The Inspector of Police
   T-6, Avadi Police Station
   Tiruvallur District					.. Respondents


	Criminal Original Petition filed under Section 482 of Cr.P.C., praying to direct respondents to give police protection to the petitioner for constructing compound wall and Watchman shed in Plots No.174 and 140 in J.B Estates at Paruthipattu Village, Avadi by considering the petitioner's representation dated 25.05.2018.

	            For Petitioner      :   Mr.R.Dhanasekar

For Respondents  :   Ms.M.Prabhavathi
                                        Addl. Public Prosecutor





N.SATHISH KUMAR, J.
gpa


O R D E R

Learned counsel for the petitioner seeks permission of this court to withdraw the criminal original petition and has also made an endorsement to that effect.

2.Recording the said endorsement, this criminal original petition is dismissed as withdrawn. 31.05.2018 gpa/vsm To

1.The Superintendent of Police Tiruvallur District Tiruvallur

2.The Inspector of Police T-6, Avadi Police Station Tiruvallur District

3.The Public Prosecutor Madras High Court Chennai CRL.OP.No.14575 of 2018