Madras High Court
K.T.J.Prakash vs The Superintendent Of Police on 31 May, 2018
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 31.05.2018 CORAM THE HONOURABLE Mr.JUSTICE N.SATHISH KUMAR CRL.O.P.No.14575 of 2018 K.T.J.Prakash .. Petitioner Vs 1.The Superintendent of Police Tiruvallur District Tiruvallur 2.The Inspector of Police T-6, Avadi Police Station Tiruvallur District .. Respondents Criminal Original Petition filed under Section 482 of Cr.P.C., praying to direct respondents to give police protection to the petitioner for constructing compound wall and Watchman shed in Plots No.174 and 140 in J.B Estates at Paruthipattu Village, Avadi by considering the petitioner's representation dated 25.05.2018. For Petitioner : Mr.R.Dhanasekar For Respondents : Ms.M.Prabhavathi Addl. Public Prosecutor N.SATHISH KUMAR, J. gpa O R D E R
Learned counsel for the petitioner seeks permission of this court to withdraw the criminal original petition and has also made an endorsement to that effect.
2.Recording the said endorsement, this criminal original petition is dismissed as withdrawn. 31.05.2018 gpa/vsm To
1.The Superintendent of Police Tiruvallur District Tiruvallur
2.The Inspector of Police T-6, Avadi Police Station Tiruvallur District
3.The Public Prosecutor Madras High Court Chennai CRL.OP.No.14575 of 2018