Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66E] [Entire Act] State of Maharashtra - Subsection Section 66E(iii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (iii)to impart awareness on matters of public interest such as cleanliness, preservation of the environment and prevention of pollution;
