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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(l) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(l)the Chief Executive Officer, Zilla Panchayath, Chamarajanagar district;