Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 37(2)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(2)(b) in The Orissa Public Demands Recovery Act, 1962

(b)that the certificate-debtor refuses or neglects or has refused or neglected to pay the same; or