Section 13(1)(j) in Delhi and Ajmer Rent Control Act, 1952

[Cites 0, Cited by 2] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(j) in Delhi and Ajmer Rent Control Act, 1952

(j)that the conduct of the tenant is such that it is a nuisance or that it causes annoyance to the occupiers of the neighbouring premises or other occupiers of the same premises; or

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Union of India - Subsection

Section 13(1)(j) in Delhi and Ajmer Rent Control Act, 1952