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[Cites 0, Cited by 0] [Section 181(1)] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(1)(d) in The Indian Post Office Rules, 1933

(d)The delivery and redirection of articles super scribed "On India Government Service" or "On Service "shall be governed by the official designation (when given) of the addressee.