Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 29 in Jammu and Kashmir State Board of School Education Act, 1975 29. Quorum The quorum to constitute a meeting of the Board or any committee shall be, one-third of total number of members of the Board or the Committee.
