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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(vii) in Punjab General Sales Tax Rules, 1949

(vii)the sale of goods to the United Nations Technical Assistance Board for purpose other than personal use and subject to his furnishing a certificate in this respect from the Officer-in-charge of the said Board, duly signed and stamped, to the Assessing Authority;