Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Sikkim - Subsection

Section 21(b) in Sikkim Interpretation and General Clauses Act, 1977

(b)any right, privilege; obligation or liability acquired, accrued or incurred under law; or