Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India And Ors. Ministry Of Law ... on 25 April, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.13 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 231/2016
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for directions)
Date : 25/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. P.Chidambaram, Sr. Adv.
Mr. Rajessh Inamdar, Adv.
Mr. Vikram Aditya Singh, Adv.
Mr. Gautam Talukdar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Post on Tuesday i.e. 10.05.2016.
Mr. Mukul Rohtagi, learned Attorney General for India is requested to assist the Court.
(Shashi Sareen) (Veena Khera)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2016.04.26
17:16:32 IST
Reason: