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Uttarakhand High Court

Rajendra Singh vs U.P.State Cooperative Federation & ... on 21 January, 2015

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

WPSS No. 738 of 2014
Hon'ble Sudhanshu Dhulia, J.

Mr. J.C. Belwal, Advocate, present for the petitioner.

Mr. Paresh Tripathi, Advocate, present for respondent No. 4.

Counter affidavits filed in connected petitions in the Court are taken on record.

List this petitioner on 25.02.2015 for admission in the daily cause list.

In the meantime, both the parties shall exchange their pleadings.

(Sudhanshu Dhulia, J.) 21.01.2015 Aswal