Uttarakhand High Court
Rajendra Singh vs U.P.State Cooperative Federation & ... on 21 January, 2015
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
WPSS No. 738 of 2014 Hon'ble Sudhanshu Dhulia, J.
Mr. J.C. Belwal, Advocate, present for the petitioner.
Mr. Paresh Tripathi, Advocate, present for respondent No. 4.
Counter affidavits filed in connected petitions in the Court are taken on record.
List this petitioner on 25.02.2015 for admission in the daily cause list.
In the meantime, both the parties shall exchange their pleadings.
(Sudhanshu Dhulia, J.) 21.01.2015 Aswal