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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(iii) in The Tamil Nadu (Added Territories) Extension of Laws Act, 1962

(iii)to section 120, the following proviso shall be added, namely:- Provided that nothing contained in this section shall apply to the added territories".