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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(4) in The Maharashtra State legal Aid and Advice Scheme, 1979

(4)Every Committee may constitute sub-committees [or Legal Aid Centres] [These words were inserted by G. N., L. & J. D., No. LAB-1086/(65)-XIV, dated 10th July, 1986, clause 9.] for the more convenient transaction of its business.