Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 213A] [Entire Act] State of West Bengal - Subsection Section 213A(13) in The West Bengal Panchayat Act, 1973 (13)The order passed by the authority appointed under sub-section (12) on the appeal shall be final.
