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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997

(2)The comment authority shall communicate to the private clinical establishment the views of that authority with reference to the results of such inspection or enquiry and may, after ascertaining the opinion of the private clinical establish meet thereon advise that establish met upon the action to be taken.