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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Tamilnadu - Subsection

Section 30A(1)(i) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(i)for the reason that a dispute as to the constitution of the educational agency or as to whether any person or body of persons is an educational agency in relation to the private college is pending in any Civil Court having jurisdiction; or