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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 42(4)(d) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(d)no further application for subscription in the net offer to public category shall be entertained from any person (except an employee and retail individual shareholder) in favour of whom reservation on competitive basis is made;