Delhi High Court - Orders
Jayanti Real Estate Developers Private ... vs Income Tax Officer Ward 13(3) New Delhi & ... on 15 January, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~11-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 138/2023
JAYANTI REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Aditya Bali, Mr.
Himanshu Aggarwal & Mr.
Anant Mann, Advs.
versus
INCOME TAX OFFICER WARD 13(3)
NEW DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, Mr.
Parth Semwal & Ms. Nupur
Sharma, Advs.
12
+ W.P.(C) 139/2023
JAYANTI REAL ESTATE DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Aditya Bali, Mr.
Himanshu Aggarwal & Mr.
Anant Mann, Advs.
versus
INCOME TAX OFFICER WARD 13(3)
NEW DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, Mr.
Parth Semwal & Ms. Nupur
Sharma, Advs.
13
+ W.P.(C) 154/2023
JAYANTI REAL ESTATE DEVELOPERS PRIVATE
LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Aditya Bali, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 11:47:03
Himanshu Aggarwal & Mr.
Anant Mann, Advs.
versus
INCOME TAX OFFICER WARD 13(3)
NEW DELHI & ANR. ..... Respondents
Through: Mr. Abhishek Maratha, Mr.
Parth Semwal & Ms. Nupur
Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 15.01.2024 Since pleadings are complete, we accord liberty to learned counsels for parties to place a Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed as well as a compilation of the judgments which are proposed to be relied upon. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
Let the writ petitions be called again 19.02.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JANUARY 15, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 11:47:03