Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 27th in Andhra Pradesh Rules Under the Registration Act, 1908

27th. January, 19 ............

Signature of Registering Officer
(Impression)Signature of K.L. with addition.
(Impression)Signature of M.N. with addition.
(Impression)Signature of O.P. with addition.