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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in Rajasthan Police Subordinate Service Rules, 1989

(a)by direct recruitment, in accordance with Part-IV of these rules, provided that direct recruitment to posts in section-I of the schedule-I shall be made in Armed Branch only. Persons who are so recruited shall be eligible for transfer to the other branches in section-I of rule 4 after undergoing such induction course as may be prescribed by the Director General-cum-Inspector General of Police from time to time, strictly in accordance to the seniority: