Lok Sabha Debates
Issue Regarding Mob Lynching In The Country. on 24 July, 2018
Sixteenth Loksabha an> Title: Issue regarding mob lynching in the country.
SHRIMATI MEENAKASHI LEKHI (NEW DELHI): Thank you very much, Deputy-Speaker, Sir. I stand before this House to expose the hypocrisy in cases of lynching by the ones who are responsible for 1984 riots. … (Interruptions) There have been three incidents. … (Interruptions) HON. DEPUTY SPEAKER: No, that matter is over, Madam.
… (Interruptions)
SHRIMATI MEENAKASHI LEKHI : Sir, I have to make this point. … (Interruptions) HON. DEPUTY SPEAKER: Madam, discussion on this matter is over.
… (Interruptions)
SHRIMATI MEENAKASHI LEKHI : The 1984 riots to Kar Sevaks in 2002, they have been burnt and there is no justice for them. … (Interruptions) There is a problem with pick and choose. … (Interruptions) Lynching across the country is an offence; should remain an offence; and we condemn it. … (Interruptions) There have been three cases in Rajasthan. … (Interruptions)
HON. DEPUTY SPEAKER: Next speaker is Shri Ashok Chavan.
… (Interruptions)
SHRIMATI MEENAKASHI LEKHI : One case in which there was a dalit boy being lynched for marrying a Muslim girl. … (Interruptions) There was another case where a smuggler had shot at the Police. … (Interruptions) HON. DEPUTY SPEAKER: All right, you have raised it, and we have also discussed it. … (Interruptions)
HON. DEPUTY SPEAKER:
Kunwar Pushpendra Singh Chandel, Shri Sharad Tripathi and Shri Bhairon Prasad Mishra are permitted to associate with the issue raised by Shrimati Meenakashi Lekhi.