Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 54 in The Chhattisgarh Municipalities Act, 1961

54. Meeting of the Council and Committee.

- [The Council shall meet at least once in every two months and every Committee shall meet at least once in every month for the transaction of its business.] [Substituted by M.P. Act No. 18 of 1997.]