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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(1)(j) in Andhra Pradesh Capital Region Development Authority Act, 2014

(j)type of the development entitled for each of the plot/land based on the use of the development including the sectors of capital city area in accordance with ;