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State of Haryana - Section

Section 31 in The Punjab Khadi and Village Industries Board Act, 1955

31. Directions by State Government.

(1)In the discharge of its functions, the Board shall be guided by such instructions on question of policy as may be given to it by the Government.
(2)If any dispute arises between the Government and the Board as to whether a question is or is not a question of policy, the decision of the Government shall be final.