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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(1)Strength of posts of the subordinate officers and staff for conducting work of the Commission shall be the same as may be sanctioned by the Government, from time to time. Officers and staff shall be made available by the General Administration Department against approved sanctioned strength of the posts. The Service of certain posts, like- peon, driver, computer programmer, computer operator shall be taken by the Commission on the basis of contract from any institution at fixed pay, fixed by the Government/Beltron till the regular appointment.