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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(o) in Tripura Weights and Measures (Enforcement) Act, 1967

(o)the limits or error which may be tolerated in selling articles by weights and measures generally or as regards any trade or class of trades;