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[Cites 2, Cited by 0]

Madras High Court

D.Arul Asir Abraham vs A.Karthik on 2 January, 2025

Author: R.Vijayakumar

Bench: R.Vijayakumar

                                                                            Cont.P.(MD)Nos.976 of 2024 etc.


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 02.01.2025

                                                        CORAM:

                                   THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                       Cont.P.(MD)Nos.976 to 984 and 1041 of 2024
                                                          and
                                  Sub.A(MD)Nos.297, 298, 299, 300, 301, 305, 306, 309, 310
                                                    and 311 of 2024

                     Cont.P.(MD)No.976 of 2024

                     D.Arul Asir Abraham                                          ... Petitioner

                                                            Vs.

                     1.A.Karthik
                       Secretary,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Jayachandran,
                       Correspondent cum Secretary,
                       St.John's College, Palayamkottai,
                       Tirunelveli - 627 0002.                      ... Contemnors / Respondents

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                                                                        Cont.P.(MD)Nos.976 of 2024 etc.




                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     22.12.2023 in Writ Petition(MD)No.30883 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


                     Cont.P.(MD)No.977 of 2024

                     J.Barnabas Jacob                                 ... Petitioner

                                                        Vs.

                     1.A.Karthik
                       Secretary,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Jayachandran,
                       Correspondent cum Secretary,
                       St.John's College, Palayamkottai,
                       Tirunelveli - 627 0002.                   ... Contemnors / Respondents

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                                                                        Cont.P.(MD)Nos.976 of 2024 etc.




                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     22.12.2023 in Writ Petition(MD)No.30885 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


                     Cont.P.(MD)No.978 of 2024

                     V.Jebamani Monsingh                              ... Petitioner

                                                        Vs.

                     1.A.Karthik
                       Secretary,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Jayachandran,
                       Correspondent cum Secretary,
                       St.John's College, Palayamkottai,
                       Tirunelveli - 627 0002.                   ... Contemnors / Respondents

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                                                                        Cont.P.(MD)Nos.976 of 2024 etc.




                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     22.12.2023 in Writ Petition(MD)No.30887 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


                     Cont.P.(MD)No.979 of 2024

                     J.Amal Rajan Ganandoss                           ... Petitioner

                                                       Vs.

                     1.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     2.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.              ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     23.11.2023 in Writ Petition(MD)No.27509 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


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                                                                        Cont.P.(MD)Nos.976 of 2024 etc.


                     Cont.P.(MD)No.980 of 2024

                     S.Paul David Selson                                      ... Petitioner

                                                        Vs.

                     1.A.Karthik
                       Secretary,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Jayachandran,
                       Correspondent cum Secretary,
                       St.John's College, Palayamkottai,
                       Tirunelveli - 627 0002.                   ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     22.12.2023 in Writ Petition(MD)No.30886 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.




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                                                                        Cont.P.(MD)Nos.976 of 2024 etc.


                     Cont.P.(MD)No.981 of 2024

                     T.Suja Gethsy                                    ... Petitioner

                                                        Vs.

                     1.A.Karthik
                       Secretary,
                       State of Tamilnadu,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Jayachandran,
                       Correspondent cum Secretary,
                       St.John's College, Palayamkottai,
                       Tirunelveli - 627 0002.                   ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     22.12.2023 in Writ Petition(MD)No.30971 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.



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                     Cont.P.(MD)No.982 of 2024

                     P.Jeba Evangeline                             ... Petitioner

                                                        Vs.
                     1.A.Karthik
                       Secretary,
                       The State of Tamilnadu,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Rev.D.Soundarapandiyan,
                       Correspondent cum Secretary,
                       Sarah Tucker College (Autonomous)
                       Palayamkottai,
                       Tirunelveli - 627 007.

                     5.Usha Godwin
                       Principal,
                       Sarah Tucker College (Autonomous),
                       Palayamkottai,
                       Tirunelveli - 627 007.          ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated

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                                                                       Cont.P.(MD)Nos.976 of 2024 etc.


                     14.12.2023 in Writ Petition(MD)No.29594 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


                     Cont.P.(MD)No.983 of 2024


                     S.G.Pushpalatha Gracelin                        ... Petitioner

                                                        Vs.

                     1.A.Karthik
                       Secretary,
                       The State of Tamilnadu,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Rev.D.Soundarapandiyan,
                       Correspondent cum Secretary,
                       Sarah Tucker College (Autonomous)
                       Palayamkottai,
                       Tirunelveli - 627 007.




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                     5.Usha Godwin
                       Principal,
                       Sarah Tucker College (Autonomous),
                       Palayamkottai,
                       Tirunelveli - 627 007.          ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     14.12.2023 in Writ Petition(MD)No.29595 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.


                     Cont.P.(MD)No.984 of 2024

                     E.Mary Christobel                               ... Petitioner

                                                        Vs.
                     1.A.Karthik
                       Secretary,
                       The State of Tamilnadu,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

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                     4.Rev.D.Soundarapandiyan,
                       Correspondent cum Secretary,
                       Sarah Tucker College (Autonomous)
                       Palayamkottai,
                       Tirunelveli - 627 007.

                     5.Usha Godwin
                       Principal,
                       Sarah Tucker College (Autonomous),
                       Palayamkottai,
                       Tirunelveli - 627 007.          ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     13.12.2023 in Writ Petition(MD)No.29571 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.

                     Cont.P.(MD)No.1041 of 2024

                     S.Nirmala                                       ... Petitioner

                                                       Vs.
                     1.A.Karthik
                       Secretary,
                       The State of Tamilnadu,
                       Department of Higher Education,
                       Fort St.George,
                       Chennai - 600 009.

                     2.S.Karmegam,
                       Director of Collegiate Education,
                       College Road, Chennai - 600 006.

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                                                                               Cont.P.(MD)Nos.976 of 2024 etc.




                     3.Baskaran
                       Joint Director of Collegiate Education,
                       Tirunelveli Region,
                       Tirunelveli - 627 002.

                     4.Rev.D.Soundarapandiyan,
                       Correspondent cum Secretary,
                       Sarah Tucker College (Autonomous)
                       Palayamkottai,
                       Tirunelveli - 627 007.

                     5.Usha Godwin
                       Principal,
                       Sarah Tucker College (Autonomous),
                       Palayamkottai,
                       Tirunelveli - 627 007.          ... Contemnors / Respondents

                     PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                     Courts Act to punish the contemnors / respondents herein for their
                     deliberate and willful disobedience of the order of this Court dated
                     18.12.2023 in Writ Petition(MD)No.29991 of 2023 amounting to
                     Contempt of Court under Article 215 of the Constitution of India read
                     with Section 11 of the Contempt of Courts Act, 1971.

                                  For Petitioners          : Mr.T.Cibichakraborthy

                                  For Respondents            : Mr.J.Ravindran,
                                                               Additional Advocate General,
                                                               assisted by
                                                               Mr.N.Satheesh Kumar
                                                               Additional Government Pleader
                                                    (in all Contempt Petitions)


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                                                            ORDER

The instant contempt petitions have been filed alleging violation of the orders of this Court dated 23.11.2023 14.12.2023 13.12.2023 18.12.2023 and 22.12.2023 made in Writ Petition(MD)Nos.30883, 30885, 30887, 27509, 30886, 30971, 29594, 29595, 29571, 29991 of 2023, wherein this Court has directed the parties to release the arrears of salary from the date of their approval.

2. Learned Additional Advocate General appearing for the contemnors herein produced G.O.(D)No.290 dated 31.12.2024, wherein the Government has sanctioned a sum of Rs.11,71,20,835/- towards the salary of arrears of ten (10) contempt petitioners and there is also a direction to the Commissioner of Collegiate Education, Chennai, to disburse the amount.

3. In view of the above Government order dated 31.12.2024, these Contempt Petitions are closed, with liberty to the petitioners to revive the 12/14 https://www.mhc.tn.gov.in/judis Cont.P.(MD)Nos.976 of 2024 etc. said contempt petition, if in case the orders have not been complied with. Consequently, connected Sub Applications are also closed.

02.01.2025 NCC : Yes / No Index : Yes / No Internet : Yes / No pnn 13/14 https://www.mhc.tn.gov.in/judis Cont.P.(MD)Nos.976 of 2024 etc. R.VIJAYAKUMAR, J.

pnn To

1.The Secretary, Department of Higher Education, Fort St.George, Chennai - 600 009.

2.The Director of Collegiate Education, College Road, Chennai - 600 006.

3.The Joint Director of Collegiate Education, Tirunelveli Region, Tirunelveli - 627 002.

4. The Correspondent cum Secretary, St.John's College, Palayamkottai, Tirunelveli - 627 0002.

5. The Correspondent cum Secretary, Sarah Tucker College (Autonomous) Palayamkottai, Tirunelveli - 627 007.

6.The Principal, Sarah Tucker College (Autonomous), Palayamkottai, Tirunelveli - 627 007.

Cont.P.(MD)Nos.976 to 984 and 1041 of 2024 02.01.2025 14/14 https://www.mhc.tn.gov.in/judis