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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(2)On receipt of such original application, the officer receiving it shall make a signed and dated endorsement thereon, stating the fact that the application has been received by post or courier services.