Section 18 in The Bihar Fiscal Responsibility and Budget Management Act, 2006
18. Repeal and Savings.
(1)The Bihar Fiscal Responsibility and Budget Management Ordinance, 2006 (Bihar Ordinance No. 2, 2006) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken in exercise of any power conferred by or under the said-Ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act, as if this Act, were in force on the day on which such thing was done or action taken.
