Gujarat High Court
Premgiri @ Naginbhai Ganeshbhai Koli ... vs State Of Gujarat - Opponent(S) on 16 January, 2009
Author: H.B.Antani
Bench: H.B.Antani
CR.A/3057/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 3057 of 2008
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PREMGIRI @ NAGINBHAI GANESHBHAI KOLI PATEL - Appellant(s)
Versus
STATE OF GUJARAT - Opponent(s)
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Appearance :
MR ANIL N MEHTA for Appellant(s) : 1,
MR AJ DESAI, ADDL. PUBLIC PROSECUTOR for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE H.B.ANTANI
Date : 16/01/2009
ORAL ORDER
ADMIT.
Mr. A.J. Desai, learned APP waives service of notice of admission on behalf of the respondent State.
mathew [H.B.ANTANI, J.] HC-NIC Page 1 of 1 Created On Sun Aug 20 08:59:51 IST 2017