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Gujarat High Court

Premgiri @ Naginbhai Ganeshbhai Koli ... vs State Of Gujarat - Opponent(S) on 16 January, 2009

Author: H.B.Antani

Bench: H.B.Antani

         CR.A/3057/2008                        1/1                                               ORDER


                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          CRIMINAL APPEAL No. 3057 of 2008


         =========================================================
         PREMGIRI @ NAGINBHAI GANESHBHAI KOLI PATEL - Appellant(s)
                                   Versus
                       STATE OF GUJARAT - Opponent(s)
         =========================================================
         Appearance :
         MR ANIL N MEHTA for Appellant(s) : 1,
         MR AJ DESAI, ADDL. PUBLIC PROSECUTOR for Opponent(s) : 1,
         =========================================================
                     CORAM : HONOURABLE MR.JUSTICE H.B.ANTANI



                                 Date : 16/01/2009


                                      ORAL ORDER

ADMIT.

Mr. A.J. Desai, learned APP waives service of notice of admission on behalf of the respondent State.

mathew [H.B.ANTANI, J.] HC-NIC Page 1 of 1 Created On Sun Aug 20 08:59:51 IST 2017