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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(8)(i) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(i)In future no Government accommodation will be allotted to any private person on security consideration except to an SPG protectee.