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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(b) in The Punjab Apartment Ownership Act, 1995

(b)the description of the land on which the building and the common areas and facilities are located, and whether the land is free-hold or lease- hold, and if lease-hold the period of such lease, and the postal address of the property;