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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(c) in Andhra Pradesh State Minorities Commission Act, 1998

(c)not more than six members to be appointed by the Government, of whom two shall represent Islam and one each from Zorastrian, Christian, Buddhist and Sikh: