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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(3)(e) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(e)Record of all grievances/disputes brought before the Grievance Redressal Committee under Section 20 of the Act.