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State of Tamilnadu - Section

Section 18 in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Rules, 1986

18. Status of Chairman and Secretary of the Board.

(1)The Chairman of the Board shall be an officer not below the rank of a Deputy Commissioner of Labour or Deputy Director of Tamil Nadu Institute of Labour Studies in the Tamil Nadu Labour Service:
(2)The Secretary of the Board shall be an officer not below the rank of a Labour Officer or Inspector of Plantation in the Tamil Nadu Labour Service.