Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 52 in The Rajasthan Excise Rules, 1956

52. Railway Refreshment Room or Dining Car Licences.

- Railway Refreshment Room or Dining Car Licences for retail sale of foreign liquor shall cover retail sale for consumption on the premises to bona fide Railway passengers, either in course of transit by train or making a temporary halt at the Railway Station at the beginning or end of journey and the licensee shall not sell foreign liquor to any other person or for any other purpose.