Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 21 July, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Raman Kapur, Mr. Vishal Gupta
and Mr. Paranjay Chopra, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shanker Nanda,
Ms. Madhurima Sarangi and
Mr. Ashish Mukhi, Advs.
AND
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Raman Kapur, Mr. Vishal Gupta
and Mr. Paranjay Chopra, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shanker Nanda,
Ms. Madhurima Sarangi and
Mr. Ashish Mukhi, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 21.07.2022
1. It is noted that vide order dated March 29, 2022, Registrar of Societies was called upon by this Court to produce the original records of the respondent society, Indian Institute of Planning Management registered Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.07.2022 18:21:55 under registration number 5831/1973-74 dated June 30, 1973. Though notice has been served through e-mail, there is no representation.
2. Appropriate shall be that court notice is issued to the Registrar of the Societies returnable before Court on October 19, 2022.
V. KAMESWAR RAO, J.
JULY 21, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:22.07.2022 18:21:55