Section 3(20) in Gauhati Municipal Corporation Act, 1971
(20)"Dangerous disease" means -(a)Small-pox, cholera, dysentery, plague, tuberculosis, leprosy, enteric fever, diphtheria, cerebrospinal meningitis and syphilis; and(b)Any other epidemic, endemic or infectious disease which the State Government may, by notification in the official Gazette, declare to be a dangerous disease for the purposes of this Act;
