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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(4) in The Delhi Prevention Of Begging Rules, 1960

(4)The Superintendent may in consultation with the Visiting Committee, subject to requirements of sub-rule (3) spend sums out of the welfare fund on objects previously determined by the Visiting Committee:Provided that no amount exceeding Rs. 25 shall be spent without the previous sanction of the Chief Inspector.