Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(ix) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(ix)[ No party shall be entitled to ask for copies of the report of the reviewers, or the recommendations or the reasons for rejection of the entry.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]