Section 99(2) in Maharashtra Public Universities Act, 2016
(2)The University Department Students' Council shall consist of the following members, namely :-(a)President, elected by an electoral college consisting of students who are engaged in full time studies in all university departments ;(b)Secretary, elected by an electoral college consisting of students who are engaged in full time studies in all university departments ;(c)one lady representative, elected by an electoral college consisting of students who are engaged in full time studies in all university departments ;(d)one representative belonging to Scheduled Castes or Scheduled Tribes or De-notified Tribes (VimuktaJatis) or Nomadic Tribes or Other Backward Classes, elected by an electoral college consisting of students who are engaged in full time studies in all university departments;(e)one student from each department, elected by an electoral college consisting of students who are engaged in full time studies in that department ;(f)one student each from (a) National Service Scheme, (b) National Cadet Corps,(c)Sports and (d) Cultural activities, nominated by the Vice-Chancellor from the students who are engaged in National Service Scheme, National Cadet Corps, Sports and Cultural activities, respectively, on the basis of prescribed criteria ;(g)Director, Students' Development shall be an ex-officio member.
